Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Rajendra Kumar Jain on 7 January, 2021
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.8 Court 6 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21107/2020
(Arising out of impugned final judgment and order dated 27-08-2019
in DBITA No. 301/2018 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Petitioner(s)
VERSUS
RAJENDRA KUMAR JAIN Respondent(s)
(FOR I.R. and IA No.119281/2020-CONDONATION OF DELAY IN FILING )
Date : 07-01-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. K.M. Natraj, ASG
Ms. Niranjna Singh, Adv.
Ms. Indira Bhakar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application, if any, stands disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.01.07 17:03:00 IST Reason: