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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(2)(j) in Telangana Electricity Reform Act, 1998

(j)the amount of fines and penalties to be imposed for violation of provisions of this Act including the method and manner of imposition of fines and penalties and collection of the same;