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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(q) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(q)"Statutes" and "Ordinances" means respectively, the Statutes and the Ordinances of the University for the time being in force;