Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Odisha - Subsection Section 68(d) in Grama Panchayats Rules, 1968 (d)The Grama Panchayat may impose under Clause (d) of Subsection (2) of Section 58 of the Act, fees subject to a minimum of two paise and maximum of ten paise per rupee of the value of cattle sold;
