Gauhati High Court
Page No.# 1/7 vs The Union Of India And 2 Ors on 23 September, 2021
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/7
GAHC010127092014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5337/2014
REGT.NO.101287162 GORDHAN LAL PALIWAL and 10 ORS.
2: REGT.NO.101287135 SUBRATA PAL
3: REGT.NO.101287126 BANAMALI BEHERA
4: REGT.NO.101286996 SAWRAJ SINGH
5: REGT.NO.101287171 SUMIT YADAV
6: REGT.NO.101287144 SUMIT KUMAR TA
7: REGT.NO.101287056 RAJEN KHATIWARA
8: REGT.NO.101287065 SAURABH KR. SHARMA
9: REGT.NO.101287001 PRAVEEN NAUTIYAL
10: REGT.NO.101287074 TARUN KUMAR
11: REGT.NO.101287038 ARJUN KOTWAL
ALL THE PETITIONERS ARE SERVING AS HEAD CONSTABLE/PARAMEDIC
IN THE NATIONAL DISASTER RESPONESE FORCE AND HAVE A COMMON
CAUSE OF ACTION
Page No.# 2/7
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSA
VERSUS
THE UNION OF INDIA and 2 ORS
THROUGH THE SECY. MINISTRY OF HOME AFFAIRS, NEW DELHI
2:THE DIRECTOR GENERAL
BSF
BLOCK NO.10
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NDRF
EAST BLOCK-7
LEVEL-7
R.K. PURAM
NEW DELHI-6
Advocate for the Petitioner : MRSP RAI
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : I.A.(Civil)/2207/2020
REGT. NO. 101287162 GORDHAN LAL PALIWAL AND 7 ORS
S/O RAM LAL PALIWAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
Page No.# 3/7
ASSAM
PIN-781017
2: REGT. NO.101287135 SUBRATA PAL
S/O MANINDRA NATH PAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
3: REGT. NO. 101287126 BANAMALI BEHERA
S/O RATNAMANI BEHERA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
4: REGT. NO. 101287056 RAJEN KHATIWARA
S/O DURGA BAHADUR KGATIWARA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
5: REGT.NO. 101287065 SAURABH KR. SHARMA
S/O PRAMOD KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
Page No.# 4/7
ASSAM
PIN-781017
6: REGT.NO. 101287001 PRAVENN NAUTIYA
S/O BRIJMOHAN NAUTIYAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
7: REGT.NO.101287074 TARUN KUMAR
S/O NARENDRA KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
8: REGT NO 101287038 ARJUN KOTWAL
S/O NAKESH KOTWAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
VERSUS
THE UNION OF INDIA AND 2 ORS
THROUGH THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI
2:DIRECTOR GENERAL
BORDER SECURITY FORCE
BLOCK NO. 10
Page No.# 5/7
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NATIONAL DISASTER RESPONSE FORCE
EAST BLOCK-07
LEVEL 7
R K PURAM
NEW DELHI-66
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR S SARMA appearing for THE UNION OF INDIA AND 2 ORS
Linked Case : I.A.(Civil)/306/2021
REGT.NO.101287162 GORDHAN LAL PALIWAL and 3 ORS.
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL DISASTER
RESPONESE FORCE AND HAVE A COMMON CAUSE OF ACTION
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSAM
2: REGT.NO.101287135 SUBRATA PAL
3: REGT.NO.101287056 RAJEN KHATIWARA
4: REGT.NO.101287074 TARUN KUMAR SHARMA
ALL THE PETITIONERS ARE SERVING AS HEAD CONSTABLE/PARAMEDIC
IN THE NATIONAL DISASTER RESPONESE FORCE AND HAVE A COMMON
CAUSE OF ACTION
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSAM
VERSUS
Page No.# 6/7
THE UNION OF INDIA and 2 ORS
THROUGH THE SECY. MINISTRY OF HOME AFFAIRS
NEW DELHI
2:THE DIRECTOR GENERAL
BSF
BLOCK NO.10
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NDRF
EAST BLOCK-7
LEVEL-7
R.K. PURAM
NEW DELHI-66
------------
Advocate for : MR. R MAZUMDAR
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 2 ORS
Linked Case : I.A.(Civil)/1907/2017
THE UNION OF INDIA
VERSUS
REGT.NO.101287162 GORDHAN LAL PALIWAL and 12 ORS.
------------
Advocate for : MR.S SARMA
Advocate for : MRSP RAI appearing for REGT.NO.101287162 GORDHAN LAL
PALIWAL and 12 ORS.
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 23.09.2021 List the matter on 10.11.2021.
JUDGE Comparing Assistant