Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26PP] [Entire Act] State of Uttar Pradesh - Subsection Section 26PP(7) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (7)acquisition or construction, or hiring on lease or otherwise of buildings or land for performing the duties of the Board;
