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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Assam - Subsection

Section 116(2)(c) in Assam Urban Water Supply and Sewerage Board Act, 1985

(c)The supervision and control over the acts and proceeding of the officers and employees of the Board and the maintenance of discipline and conduct among the officers and employees of the Board: