Section 9(2)(c) in The Foreigners Order, 1948

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Union of India - Subsection

Section 9(2)(c) in The Foreigners Order, 1948

(c)impose on any householder or other person the obligation to report to the police or any naval, military, or air-force authority the presence of any foreigner in his household or in any premises occupied by him or under his control, and, the departure of any such foreigner and such other particulars with respect to any such foreigner as may be prescribed by the order:

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Union of India - Subsection

Section 9(2)(c) in The Foreigners Order, 1948