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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Tripura - Subsection

Section 92(1)(b) in The Tripura Co-operative Societies Act, 1974

(b)a member, past member or a person claiming through a member, past member or a deceased member of a society or a society which is a member of the society;