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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2)(e) in The Jammu and Kashmir Hindu Adoptions and Maintenance Act, 1960

(e)if he keeps a concubine in the same house in which his wife is living or habitually resides with a concubine elsewhere;