Section 13(5) in Vinayaka Missions Sikkim University Act, 2008
(5)The Chancellor shall have the following powers, namely:-(a)to call for any information or record;(b)to appoint and to remove the Pro-Chancellors.(c)to appoint and to remove the Vice-Chancellor;(d)such other powers as may be conferred on him by this Act or the Statutes made thereunder.
