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Madras High Court

Masinagudi Farmers And Land Owners ... vs The State Of Tamil Nadu on 30 January, 2018

Author: K.K.Sasidharan

Bench: K.K.Sasidharan, P.Velmurugan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.01.2018
CORAM:
THE HON'BLE MR.JUSTICE K.K.SASIDHARAN
AND
THE HON'BLE MR.JUSTICE P.VELMURUGAN

W.A.No.405 of 2012
and M.P.Nos.1 of 2012 and 1 of 2014

Masinagudi Farmers and Land Owners Association
Represented by its President
Mr.P.T.Varghese
No.6/10 Company Mala
Masinagudi Post, Nilgiris District.			 	   	... Appellant
Vs
1.The State of Tamil Nadu
Represented by its Secretary
Department of Forest
Fort St.George, Chennai 600 009.

2.The District Collector
Nilgiris District.

3.The District Forest Officer
Tamil Nadu Preservation of Private Forest
Nilgiris District.

4.The District Registrar
Udhagamandalam
Nilgiris District.						            ...Respondents

Prayer:- Writ Appeal filed under Clause 15 of Letters Patent Act, to set aside the order passed by this Court in W.P.No.7662 of 2010 dated 12.07.2011.


		For Appellant	: Mr.Mohammed Shaffiq
		For Respondents	: Mr.M.Santhanaraman
					  Additional Government Pleader (Forests)
K.K.SASIDHARAN, J.
AND           
P.VELMURUGAN, J.

gms
 JUDGMENT

(Judgment of the Court was delivered by K.K.SASIDHARAN, J.) This appeal is covered by the judgment dated 08 December, 2017 in W.A..No.35 of 2012, which was filed against the common order dated 12 July, 2011 in W.P.Nos.24575 of 2009 and 7662 of 2010 etc. Since the common order was confirmed by a co-ordinate Bench, it is not proper on the part of this Court to sit in appeal over the decision, by once again considering the order passed by the learned Single Judge. We therefore, dismiss the appeal by following the judgment dated 08 December, 2017 in W.A.No.35 of 2012. No costs. Consequently, connected miscellaneous petitions are closed.

			(K.K.SASIDHARAN.,J.)      (P.VELMURUGAN, J.)					    	    30 January 2018
gms

To
1.The  Secretary,
Department of Forest,State of Tamil Nadu
Fort St.George, Chennai 600 009.

2.The District Collector, Nilgiris District.

3.The District Forest Officer
Tamil Nadu Preservation of Private Forest
Nilgiris District.

4.The District Registrar, Udhagamandalam, Nilgiris District.

W.A.No.405 of 2012