Madras High Court
Masinagudi Farmers And Land Owners ... vs The State Of Tamil Nadu on 30 January, 2018
Author: K.K.Sasidharan
Bench: K.K.Sasidharan, P.Velmurugan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 30.01.2018 CORAM: THE HON'BLE MR.JUSTICE K.K.SASIDHARAN AND THE HON'BLE MR.JUSTICE P.VELMURUGAN W.A.No.405 of 2012 and M.P.Nos.1 of 2012 and 1 of 2014 Masinagudi Farmers and Land Owners Association Represented by its President Mr.P.T.Varghese No.6/10 Company Mala Masinagudi Post, Nilgiris District. ... Appellant Vs 1.The State of Tamil Nadu Represented by its Secretary Department of Forest Fort St.George, Chennai 600 009. 2.The District Collector Nilgiris District. 3.The District Forest Officer Tamil Nadu Preservation of Private Forest Nilgiris District. 4.The District Registrar Udhagamandalam Nilgiris District. ...Respondents Prayer:- Writ Appeal filed under Clause 15 of Letters Patent Act, to set aside the order passed by this Court in W.P.No.7662 of 2010 dated 12.07.2011. For Appellant : Mr.Mohammed Shaffiq For Respondents : Mr.M.Santhanaraman Additional Government Pleader (Forests) K.K.SASIDHARAN, J. AND P.VELMURUGAN, J. gms JUDGMENT
(Judgment of the Court was delivered by K.K.SASIDHARAN, J.) This appeal is covered by the judgment dated 08 December, 2017 in W.A..No.35 of 2012, which was filed against the common order dated 12 July, 2011 in W.P.Nos.24575 of 2009 and 7662 of 2010 etc. Since the common order was confirmed by a co-ordinate Bench, it is not proper on the part of this Court to sit in appeal over the decision, by once again considering the order passed by the learned Single Judge. We therefore, dismiss the appeal by following the judgment dated 08 December, 2017 in W.A.No.35 of 2012. No costs. Consequently, connected miscellaneous petitions are closed.
(K.K.SASIDHARAN.,J.) (P.VELMURUGAN, J.) 30 January 2018 gms To 1.The Secretary, Department of Forest,State of Tamil Nadu Fort St.George, Chennai 600 009. 2.The District Collector, Nilgiris District. 3.The District Forest Officer Tamil Nadu Preservation of Private Forest Nilgiris District.
4.The District Registrar, Udhagamandalam, Nilgiris District.
W.A.No.405 of 2012