Madhya Pradesh High Court
Dabbu vs The State Of Madhya Pradesh on 4 October, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-2562-2013 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2562 of 2013 (DABBU AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 04-10-2024 Shri Raman Patel - Advocate for the appellant. Shri Akshay Namdeo - Government Advocate for the State.
Counsel for the State informed that medical report is still awaited. He seeks further time to call for the same.
List on 14.10.2024.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
anand
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 10/4/2024
6:19:56 PM