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State of Rajasthan - Section

Section 27 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

27. Unauthorised use of land.

- If the lands of any grant or any part thereof are used, either before or after the acquisition of Khatedari rights, for any purpose other than that for which they were originally granted, the Collector may resume the grant. and eject the grantee without payment of any compensation.