Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Manual of Departmental Orders 6. - The Division is divided into sub-divisions, in-charge of sub-divisional officers, who are responsible to the divisional officer for the management and execution of works within their sub-divisions.Section Holder
