Delhi High Court - Orders
14 Mrs. Mahjabeen Jalil vs Shri Gyanesh Bharti & Ors on 17 April, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~14 & 15
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ CONT.CAS(C) 357/2024
14 MRS. MAHJABEEN JALIL .....Petitioner
Through: Ms. Asmita Singh, Mr. Shashank Jain
and Mr. Geet Kumar, Advocates
versus
SHRI GYANESH BHARTI & ORS. .....Respondents
Through: Mr. Sanjeev Sabharwal, Standing
Counsel, MCD with Ms. Shweta
Singh, Advocate for MCD
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for IIT, Delhi
+ W.P.(C) 2842/2024 & CM APPL. 7639/2025
15 MRS MAHJABEEN JALIL .....Petitioner
Through: Ms. Asmita Singh, Mr. Shashank Jain
and Mr. Geet Kumar, Advocates
versus
MUNICIPAL CORPORATION OF DELHI & ORS. .....Respondents
Through: Mr. Sanjeev Sabharwal, Standing
Counsel, MCD with Ms. Shweta
Singh, Advocate for MCD
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for IIT, Delhi
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 17.04.2026
1. Both sides are permitted to file written submissions not exceeding five CONT.CAS(C) 357/2024 & W.P.(C) 2842/2024 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/04/2026 at 22:33:42 (5) pages at least one week before the next date of hearing with copies exchanged amongst the counsel.
2. Renotify on 9th September, 2026.
AMIT BANSAL, J APRIL 17, 2026 ds CONT.CAS(C) 357/2024 & W.P.(C) 2842/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/04/2026 at 22:33:42