Supreme Court - Daily Orders
Paschimanchal Vidyut Vitran Nigam Ltd. vs Raman Ispat Private Limited on 23 August, 2022
Bench: S. Ravindra Bhat, Sudhanshu Dhulia
ITEM NO.7 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7976/2019
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. Appellant(s)
VERSUS
RAMAN ISPAT PRIVATE LIMITED & ORS. Respondent(s)
IA No. 148059/2019 - EXEMPTION FROM FILING O.T.
IA No. 148057/2019 - STAY APPLICATION)
Date : 23-08-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Pradeep Misra, AOR (NP)
For Respondent(s) Mr. Arvind Kr. Gupta, Adv.
Ms. Purti Gupta, Adv.
Ms. Heena George, Adv.
Ms. Shivani Sharma, Adv.
Mr. Ravindra Sadanand Chingale, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for the appellant seeking adjournment on the ground of personal difficulty, list this matter on 27.09.2022.
(NEETU KHAJURIA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.08.23 19:33:20 IST Reason: