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[Cites 0, Cited by 0] [Section 367(3)] [Section 367] [Entire Act]

Union of India - Subsection

Section 367(3)(b) in Rules of Procedure and Conduct of Business in Lok Sabha

(b)After the lapse of [three minutes and thirty seconds] [Substituted by L.S. Bn. (II) dated 9.5.1989, para 2930.], the Speaker shall put the question a second time and declare whether in opinion of the Speaker the 'Ayes' or the 'Noes' have it.