Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(g) in The Monopolies And Restrictive Trade Practices Act, 1969

(g)regulating the quality of any goods or the provision of any service so that the standards thereof may not deteriorate.]