Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(7) in Karnataka Tax on Entry of Goods Act, 1979 (7)[ "Schedule" means a schedule appended to this Act;] [Substituted by Act 15 of 1992 w.e.f. 1-5-1992]
