Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Haryana - Subsection Section 30(1) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 (1)The University shall institute, for the benefit of its officers, teachers and other employees, such pension, provident fund and insurance fund as it may deem fit.
