Allahabad High Court
Harikaran Singh And 37 Others vs State Of U.P. And 2 Others on 24 November, 2021
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 41870 of 2014 Petitioner :- Harikaran Singh And 37 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Rajeev Misra,Prashant Kumar Tripathi Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
Heard learned counsel for the petitioner.
Cause shown in the affidavit filed in support of the Restoration Application is sufficient.
The order dated 15.09.2021 dismissing the writ petition for want of prosecution is recalled.
Restoration application is allowed. Writ petition is restored to its original number.
Order Date :- 24.11.2021 nd