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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Karnataka - Subsection

Section 57(1)(c) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(c)The conditions under which the students shall be admitted to the courses of study leading to degrees, diploma and other academic distinctions of the University;