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State of Rajasthan - Section

Section 34 in The Rajasthan Municipalities Accounts Rules, 1963

34.

A meter book in form 18 shall be kept for all metered connections. After all the meters have been read the book shall be sent to the Municipal office about the 7th of each month to enable the necessary entries to be made in the demand register (form 2). The register shall be returned to the Water Works Department by the 20th of the month.Note. - A record of water registered by a meter must be supplied monthly to the consumer.Charges of WaterNote. - As a rule sale of water accrues when there is a house connection. The demand on this account must therefore be primarily based on the house connection register and the meter book in the case of metered connections.