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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(ii) in Orissa State Bar Council Rules, 1989

(ii)Every Nomination paper shall be accompanied by a fee of [Rs. 2500/-] [Vide Council Resolution dated. 7.10.01, approved by the B.C.I. Resolution dated 22-25/12/01 vide L. No. BCI/178/9.1.02.] which is non-refundable.