Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 81 in The Assam Excise Act, 2000 81. Publication of rules and notifications. - All rules made and notifications issued under this Act shall be published in the official Gazette and on such publication, shall have effect as if made under this Act.
