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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Punjab - Subsection

Section 123(1)(b) in Punjab Regional and Town Planning and Development Act, 1995

(b)all sums spent or estimated to be spent by the Authority in the making and in the execution of the scheme, the estimates for works included in the scheme being made on the date, the final scheme is drawn up by the Arbitrator under clause (xxi) of sub-section (3) of section 102;