Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Madhya Pradesh - Subsection Section 79(3) in The M.P. Factories Rules, 1962 (3)Food and food-materials shall be stored in fly proof almirah and handed with the help of wooden ladles or suitable metal forceps whichever is convenient. Vessels once used should be scalded before being used again.
