Bombay High Court
M/S. Patel Saw Mill Through Mr. Dayaram ... vs The State Of Maharashtra Ministry Of ... on 2 January, 2020
Author: S.C. Dharmadhikari
Bench: S.C. Dharmadhikari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5783 OF 2018
Bhavani Saw Mill Through Keshavlal K. Patel ....Petitioner
And Ors.
V/S
State Of Maharashtra Through Its Principal ....Respondent
Secretary And Ors.
WITH WRIT PETITION NO. 4309 OF 2018 Shri. Jyotirling Saw Mill, Yevati Through Its ....Petitioner Proprietor And Anr.
V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2380 OF 2018 M/s. Shri. Mahadev Timber Depot Through ....Petitioner Mohit Shantilal Patel And Ors.
V/S The State Of Maharashtra Ministry Of ....Respondent Environment And Forestm, And Ors.
WITH WRIT PETITION NO. 2381 OF 2018 M/s. Jawahar Saw Mill And Timber Merchant ....Petitioner Through R. T. Patel And Ors.
V/S The State Of Maharashtra And Ors. ....Respondent Page 1/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 ::: WITH WRIT PETITION NO. 2382 OF 2018 M/s. Patel Saw Mill Through Mr. Dayaram ....Petitioner Dhanji Patel And Ors.
V/S The State Of Maharashtra Ministry Of ....Respondent Environment And Forest, Through The Secretary, And Ors WITH WRIT PETITION NO. 2383 OF 2018 M/s. Uma Shankar Timber Depot And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 2661 OF 2018 M/s. Shri. Devi Timber Mart And Saw Mill ....Petitioner Trhough Tuilsidas B. Patel And Ors.
V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3567 OF 2018 Brhamadev Saw Mill Through Lilatai Balaso ....Petitioner Sutar V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
Page 2/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 :::WITH WRIT PETITION NO. 3568 OF 2018 Parshuram Saw Mill Through Parshuram Gundu ....Petitioner Sutar V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 3569 OF 2018 Trimurti Saw Mill Through Shri. Balasaib ....Petitioner Dattatrya Sutar V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 3570 OF 2018 Miyabhai Saw Mill Through Shri. Allauddin G.a. ....Petitioner Miyabhai V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 3571 OF 2018 A.v.d. Saw Mill Through Shri. Dattatrya ....Petitioner Tukaram Patil V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
Page 3/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 :::WITH WRIT PETITION NO. 3572 OF 2018 Aashpa Saw Mill Through Smt. Sahida A. ....Petitioner Hawaldar V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION STAMP NO. 8446 OF 2018 Shree Laxmi Saw Mill, Through Sindhutai ....Petitioner Ramkrishna Naik V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2879 OF 2018 The Kolhapur Wooden Packing Saw Mill, ....Petitioner Through Its Partner V/S The State Of Maharashtra, Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 3597 OF 2018 Maharashtra Saw Mill, Through Its Proprietor ....Petitioner And Anr.
V/S The State Of Maharashtra And Ors. ....Respondent WITH Page 4/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 ::: WRIT PETITION NO. 3162 OF 2018 Vasagade Saw Mill Through Shri. R. A. Lohar, ....Petitioner V/S The State Of Maharashtra Through The Principal ....Respondent Secretary, And Ors.
WITH WRIT PETITION NO. 3348 OF 2018 Sangli Zilla Timber Udyojak Association , ....Petitioner Sangli V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3546 OF 2018 Laxmi Saw Mill And Ors. ....Petitioner V/S The State Of Maharashtra, Through Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 3548 OF 2018 Hindustan Saw Mill And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3549 OF 2018 Shri Laxmi Saw Mill And Ors. ....Petitioner V/S Page 5/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 ::: The State Of Maharashtra Through Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 3550 OF 2018 Ashapuri Saw Mill And Ors. ....Petitioner V/S The State Of Maharashtra Through Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 3551 OF 2018 Kolhapur Timber And Furniture Mart, Through ....Petitioner Harilal Mavjibhai Patel, And Ors., V/S State Of Maharashtra Ministry Of Environment ....Respondent And Forest, Through Its Principal Secretary, And Ors.
WITH WRIT PETITION NO. 3600 OF 2018 Shri. Balaji Saw Mill Through Tulsidas Walji ....Petitioner Patel, And Ors.
V/S State Of Maharashtra Ministry Of Environment ....Respondent And Forest Through Its Principal Secretary And Ors.
CORAM : S.C. DHARMADHIKARI & Page 6/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 ::: R. I. CHAGLA, JJ DATE : 2nd January, 2020 P.C. :
Due to paucity of time the matter is adjourned to 27/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 02:12:15 :::