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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Lotteries Rules, 1968

13. Supply of copies of documents:

- The licensing authority or the appellate authority, may in its discretion, give to any person interested in any other relevant document on payment of a fee of Rs. 2 such payment being made by means of court-fee stamp affixed to the application for each such copy of the order or document.