Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A] [Entire Act] State of Maharashtra - Subsection Section 31A(2) in The Maharashtra Public Trusts Act, 1950 (2)Every such budget shall make adequate provision for carrying out the objects of the trust, and for the maintenance and preservation of the trust property.
