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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(5)(iv) in Karnataka Debt Relief Act, 1980

(iv)A transfer in respect of which a proceeding is pending under section 23 of the Karnataka Agricultural Debtors Relief Act, 1966 (Karnataka Agricultural Debtors Relief Act, 1966 (Karnataka Act 29 of 1966), to declare that it is in the nature of a mortgage.