Bombay High Court
Shaikh Jakir Hussain Abdul Sattar vs The State Of Maharashtra And Anr on 3 October, 2019
Author: K.K. Sonawane
Bench: T.V. Nalawade, K.K. Sonawane
1 916 to 926 sr.nos..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
916 CRIMINAL WRIT PETITION NO.1561 OF 2019
DASHOK KISAN BHIL (C-15)
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. V.P. Narwade
...
917 CRIMINAL WRIT PETITION NO.1570 OF 2019
KAMLAKAR TRIMBAK JOSHI AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. Shaikh Tarek Mobin H.
...
918 CRIMINAL WRIT PETITION NO.1572 OF 2019
DAYANAND S/O. SANJAY DESHMUKH
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. Kale Mahesh P.
...
919 CRIMINAL WRIT PETITION NO.1583 OF 2019
SHAIKH SALMAN S/O. SHAIKH LAL
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Gangakhedkar Shailendra S
...
920 CRIMINAL WRIT PETITION NO.1594 OF 2019
SUBHASH KARBHARI NIRMAL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
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2 916 to 926 sr.nos..odt
Advocate for Petitioner : Talekar And Associates
...
921 CRIMINAL APPLICATION NO.2109 OF 2019
SHAIKH JAKIR HUSSAIN ABDUL SATTAR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. N.L. Choudhari
..
922 CRIMINAL APPLICATION NO.3065 OF 2019
MUKUND S/O. RAJARAM RAKHE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Gaikwad Satish A.
...
923 CRIMINAL APPLICATION NO.3154 OF 2019
SHAIKH S/O. RAFIQ AHMED AND ANR
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Applicants : Mr. Salunke Mayur V
...
924 CRIMINAL APPLICATION NO.3252 OF 2019
BALIRAM S/O. KERBA GAIKWAD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicants : Mr. Madde Shrikant
...
925 CRIMINAL APPLICATION NO.3281 OF 2019
IRFAN KHAYUM PATEL AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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Advocate for Applicants : Mr. Kendre N.d.
...
926 CRIMINAL APPLICATION NO.3305 OF 2019
BHAURAO S/O. BALU NAVTHAR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Smt. Sonawane Sunita G
CORAM :T.V. NALAWADE AND
K.K. SONAWANE ,JJ.
DATE : 3RD OCTOBER, 2019. PER COURT :-
Issue notice to respondents returnable on 15th November, 2019.
Learned APP waives notice for State and police station, if any.
Notice to other respondents including first informant be given for final disposal. Notice be sent by RPAD and private notice is also allowed. Hamdast granted.
List in urgent category on 15th November, 2019.
[K.K. SONAWANE] [T.V. NALAWADE]
JUDGE JUDGE
grt/
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