Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 9] [Entire Act] Union of India - Subsection Section 9(I) in The Finance Act, 2018 (I)in clause (ii), after sub-clause (d), the following sub-clause shall be inserted, namely:-
