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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(6) in Gujarat Wild Animals and Wild Birds Protection Act, 1963

(6)No person shall hunt any game during the hours of night i.e. one hour after sun-set end one hour before: sun-rise except, by sitting; over, as kill in, the case of carnivora.