Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(19) in The Orissa Dental Council Rules, 1969

(19)the returning officer shall intimate the result of the election to the President who shall forward the report to the State Government ;