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Union of India - Section

Section 88 in The Employees' State Insurance Act, 1948

88. Exemption of persons or class of persons.

—The appropriate Government may, by notification in the Official Gazette and subject to such conditions as it may deem fit to impose, exempt any persons or class of persons employed in any factory or estab­lishment or class of factories or establishments to which this Act applies from the operation of the Act.