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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(11)(a) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2023

(a)the policy related to withdrawal or refund of the deposit made with the expectation of earning winnings, the manner of determination and distribution of such winnings, and the fees and other charges payable by the user;