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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 98(1)(b) in The Jammu and Kashmir Electricity Act, 2010

(b)unauthorizedly reconnects any meter, indicator or apparatus with any electric line or other works being the property of a licensee when the said electric line or other works has or have been cut or disconnected ; or