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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(h) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(h)Six persons nominated by the State Government from amongst eminent music and performing artists, educationists or awardees in music and performing arts, or persons from other professions of whom.-
(i)one shall be a person belonging to the Scheduled Castes or the Scheduled Tribes;
(ii)one person belonging to the Other Backward Classes;
(iii)One Woman;
(iv)One person belonging to Religious Minorities, and
(v)Two others,