Patna High Court - Orders
Bindeshwari Prasad & Ors vs Smt.Chandra Kali Devi & Ors on 28 August, 2009
Author: C.M. Prasad
Bench: C.M. Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
FA No.375 of 1996
BINDESHWARI PRASAD & ORS
Versus
SMT.CHANDRA KALI DEVI & ORS
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21. 28.08.2009The learned counsel for the appellant seeks time for removing defect as pointed out vide office report dated 27.08.2009.
As prayed for, two weeks' time is allowed for the purpose.
List on 14.09.2009 under the same heading.
(C.M. Prasad, J.) Ravi/-