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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of West Bengal - Subsection

Section 71(2) in The West Bengal Co-Operative Societies Act, 1983

(2)Where two persons are joint members of a co-operative society [the elder of such joint members or, in his absence, the next member] [Words substituted by West Bengal Act 27 of 1989.] may attend a meeting of the co-operative society and shall have the right to vote at such meeting.