Allahabad High Court
Smt. Parul @ Payal vs Abhinav Garg on 20 March, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- TRANSFER APPLICATION (CIVIL) No. - 455 of 2019 Applicant :- Smt. Parul @ Payal Opposite Party :- Abhinav Garg Counsel for Applicant :- Kaustubh Srivastava, Kandarp Srivastava, Kaushambi, Pranshu Gupta Hon'ble Arvind Kumar Mishra-I,J.
Order on Restoration Application :-
Learned counsel for the applicant submits that the applicant does not want to press this restoration application and it may be dismissed as not pressed with liberty to file fresh application.
The instant restoration application is dismissed as not pressed with liberty as prayed by the applicant.
Order Date :- 20.3.2023 S Rawat