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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(kk) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(kk)'Open Access' within the territory of India shall have the same meaning as defined under sub-section (47) of Section 2 of the Act;