Section 30(2)(d) in The U.P. Sahkari Gram Vikas Banks Act, 1964

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(d) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(d)laying conditions under which the maximum amount of guarantee given by State Government under sub-section (1) of Section 8 may be increased, withdrawn restricted or modified;

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State of Uttar Pradesh - Subsection

Section 30(2)(d) in The U.P. Sahkari Gram Vikas Banks Act, 1964