Section 4A(1)(e) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

(e)A person belonging to the Scheduled Caste or Scheduled Tribe nominated by the Panchayat Samiti having jurisdiction from among its member; and

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