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[Cites 0, Cited by 0] [Section 85(7)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(7)(a) in Jharkhand Panchayat Raj Act, 2001

(a)includes the expenditure of its own administration together with payment of salary, allowances, provident fund and gratuity to its officers and employees as well as the secretary;