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State of Rajasthan - Section

Section 26 in First Statutes of the University of Udaipur

26. Manner of election.

(1)The Staff Council shall elect 2 members from among the teachers of the College or Campus or School in its meeting called for the purpose.
(2)The members elected shall not serve for more than 2 consecutive terms at a time.
(3)The manner of election shall be prescribed by the regulations to be framed under the Act.