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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Tamilnadu - Subsection

Section 111(a) in Tamil Nadu Panchayats Act, 1994

(a)the planting and preservation of trees on the sides of all public roads in the village, subject to mutually agreed terms and conditions between the Village Panchayat and the authority which maintains the road in case the road is not maintained by the Village Panchayat itself;