Himachal Pradesh High Court
Dr. Rajinder K. Singla vs . The Lawrence School on 10 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Dr. Rajinder K. Singla vs. The Lawrence School Sanawar & Ors.
CMP(M) No. 49 of 2020.
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10.03.2022. Present: None for the applicant/appellant.
Mr. Raman Sethi, Advocate, for respondents No. 1 and 2.
The applicant/appellant is appearing in person but has not been served with any notice for today's hearing.
Therefore, actual r date notice be issued for the applicant/appellant by the Registry. List on 07.04.2022. In the meanwhile, reply be filed by the respondents.
(Tarlok Singh Chauhan) Judge 10th March, 2022.
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